Section 60(1) in The Shree Somnath Sanskrit University Act, 2005
(1)It shall be the duty of the first Vice-Chancellor,-(a)to give recognition to institutions, if any as far as possible consistent with the provisions of Section 51; and(b)to make arrangements for constituting the Executive Council, the Academic Council and other authorities of the University within six months after the date of his appointment or such longer period not exceeding one year as the State Government may by notification in the Official Gazette, direct.
