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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Gujarat - Subsection

Section 60(1)(b) in The Shree Somnath Sanskrit University Act, 2005

(b)to make arrangements for constituting the Executive Council, the Academic Council and other authorities of the University within six months after the date of his appointment or such longer period not exceeding one year as the State Government may by notification in the Official Gazette, direct.