Section 4(1)(iv) in The M.P. Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(iv) in The M.P. Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001

(iv)the number of practitioners whose names have been removed from the Register during the period five years preceding the revision of the Register stating the sub-section and section of the Act, under which the names have been removed; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 4(1)(iv) in The M.P. Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001