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State of Uttar Pradesh - Section

Section 4 in The U.P. Forest Service Rules, 1993

4. Cadre of service.

(1)The strength of the service and of each category of posts therein shall be such as may be determined by the Government.
(2)The strength of the service and of each category of posts therein shall until orders varying the same are passed under sub-rule (1) be as given below :
Number of posts Name of the Post
Permanent Temporary Total
Assistant Conservator of Forests. 97 63 160
Provided that :
(i)the appointing authority may leave unfilled or hold in abeyance any vacant post without thereby entitling any person to compensation;
(ii)The Governor may create such additional, permanent or temporary posts from time to time as he may consider proper.