Section 4(2) in The U.P. Forest Service Rules, 1993

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State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Forest Service Rules, 1993

(2)The strength of the service and of each category of posts therein shall until orders varying the same are passed under sub-rule (1) be as given below :

Number of posts	Name of the Post
Permanent	Temporary	Total
Assistant Conservator of Forests.	97	63	160

Provided that :

(i)the appointing authority may leave unfilled or hold in abeyance any vacant post without thereby entitling any person to compensation;

(ii)The Governor may create such additional, permanent or temporary posts from time to time as he may consider proper.

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State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Forest Service Rules, 1993