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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

State of Himachal Pradesh - Subsection

Section 87(2)(vii) in The Himachal Pradesh Police Act, 2007

(vii)such other major misconduct as the State Government may, having regard to its nature, declare to be misconduct of the gravest nature;