Madhya Pradesh High Court
Smt Bismilla Bee vs Ku Farmeen on 21 February, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 The High Court Of Madhya Pradesh CRR No. 3143 of 2021 (SMT BISMILLA BEE Vs KU FARMEEN) Jabalpur, Dated : 21-02-2022 None for the applicant.
Ms. Garima Thakur, Panel Lawyer for the State. Adjourned.
(SMT. ANJULI PALO) JUDGE vidya Digitally signed by SREEVIDYA Date: 2022.02.21 16:42:09 +05'30'