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Andaman and Nicobar Islands - Section

Section 114 in The Andaman and Nicobar Islands Port Rules, 2004

114. Bunkering petroleum.

- No vessel shall bunker with petroleum from any boat or between sunset and sunrise and between sunrise and sunset bunkering of vessels with petroleum from any boat or barge will be permitted:-
(a)at moorings in the stream,
(b)at the jetties,
(c)in the dry docks, if the Dock master/Harbour master is satisfied that the flash point of the petroleum is not below 65.5° C or 150° F