Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] Andaman and Nicobar Islands - Subsection Section 114(c) in The Andaman and Nicobar Islands Port Rules, 2004 (c)in the dry docks, if the Dock master/Harbour master is satisfied that the flash point of the petroleum is not below 65.5° C or 150° F
