Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(b) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979 (b)The rates proposed to be accepted shall be within the Common Schedule of Rates plus sanctioned ceiling premium.
