Section 4 in The West Bengal State Council Of Vocational Education And Training Act, 2005.
4. Composition of Council.
- The Council shall consist of the following members:-(a)President, who shall be appointed by the State Government;(b)ex officio members(i)the Secretary, Department of Technical Education and Training, Government of West Bengal, or his nominee not below the rank of Joint Secretary to the Government of West Bengal;(ii)the Vice-Chairman, West Bengal State Council of Technical Education;(iii)the President, West Bengal Council of Higher Secondary Education;(iv)the President, West Bengal Board of Secondary Education;(v)the President, West Bengal Board of Madrasah Education;(vi)the Secretary, Finance Department, Government of West Bengal, or his nominee not below the rank of Joint Secretary to the Government of West Bengal;(vii)the Director of Technical Education and Training, Government of West Bengal;(viii)the Director of Industrial Training, Government of West Bengal;(ix)the Director of School Education, Government of West Bengal;(x)the Secretary of the Council, who shall be the Member-Secretary and shall be appointed by the State Government;(c)other members(i)one person to be nominated by the State Government from amongst the vocational or technical experts connected with any industry;(A)two shall be Heads of Institutions;(B)two shall be teachers of Institutions;(iii)one representative from West Bengal University of Technology to be nominated by the Vice-Chancellor of that University;(iv)one representative from Bidhan Chandra Krishi Viswavidyalaya to be nominated by the Vice-Chancellor of that Viswavidyalaya;(v)one representative from West Bengal University of Animal and Fishery Sciences to be nominated by the Vice-Chancellor of that University;(vi)one representative from a professional institute;(vii)one representative from the National Council of Educational Research and Training, New Delhi;(viii)one representative of the State Planning Board;(ix)one representative of the Pandit Sundar Lal Sharma Central Institute of Vocational Education, Bhopal;(x)one representative of the State Council of Educational Research and Training, West Bengal;(xi)one representative of the State Medical Faculty;(xii)one representative of the Federation of Small and Medium Industries (FOSMI);(xiii)two members of the West Bengal Legislative Assembly to be nominated by the Speaker, West Bengal Legislative Assembly.(ii)four whole-time permanent members of the staff of institutions, to be nominated in such manner as the State Government may specify, of whom -
