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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(b) in The West Bengal State Council Of Vocational Education And Training Act, 2005.

(b)ex officio members
(i)the Secretary, Department of Technical Education and Training, Government of West Bengal, or his nominee not below the rank of Joint Secretary to the Government of West Bengal;
(ii)the Vice-Chairman, West Bengal State Council of Technical Education;
(iii)the President, West Bengal Council of Higher Secondary Education;
(iv)the President, West Bengal Board of Secondary Education;
(v)the President, West Bengal Board of Madrasah Education;
(vi)the Secretary, Finance Department, Government of West Bengal, or his nominee not below the rank of Joint Secretary to the Government of West Bengal;
(vii)the Director of Technical Education and Training, Government of West Bengal;
(viii)the Director of Industrial Training, Government of West Bengal;
(ix)the Director of School Education, Government of West Bengal;
(x)the Secretary of the Council, who shall be the Member-Secretary and shall be appointed by the State Government;