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Himachal Pradesh High Court

M/S Akriti Sharma vs . Mmu & Others on 26 May, 2022

Bench: Sabina, Satyen Vaidya

M/s Akriti Sharma Vs. MMU & others .

CWP No.1861 of 2022 26.05.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioner.

Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate, for respondents No.1 and 2.

Mr. Dinesh K. Thakur, Advocate, for respondent No.3.

Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No.4 & 5.

Mr. Rajnish Maniktala, Senior Advocate with Ms. Kiran Dhiman, Advocate, for respondents No.6 to 8.

Learned counsel for respondents No.6 to 8 seeks time to file reply.

List again on 28th June, 2022.

( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge May 26, 2022 Himalvi ::: Downloaded on - 27/05/2022 20:09:14 :::CIS