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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1) in Pepsu Road Transport Corporation Rules, 1977

(1)The General Manager shall be entitled to pay in the scale of Rs. 400-30-550/40...750/50-1,250 :Provided that a Government employee on deputation with the Corporation shall, at his option, be allowed either the pay admissible to him from time to time in his parent department plus twenty per cent deputation allowance or pay in the aforesaid scale.