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[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(2) in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

(2)All entries made in the pass book by the bank officials shall be examined by the Secretary of the Committee or such other officer as may be authorized by the Chairman and after examination, if any discrepancy is discovered, the same shall, at once, be brought to the notice of the Bank and the Committee through its Chairman.