Himachal Pradesh High Court
Ranjeet Singh vs . Himachal Pradesh Gramin Bank on 5 September, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Ranjeet Singh Vs. Himachal Pradesh Gramin Bank Cr. Revision No. 196 of 2022 .
05.09.2022 Present: Mr. Sanket Sankhyan, Advocate, for the petitioner.
Mr. Basant Pal Thakur, Advocate, Vice Ms. Devyani Sharma, Advocate, for the respondent.
Cr. Revision No. 196 of 2022 & Cr. MP No. 1014 of 2022 As prayed for, list after two weeks before the appropriate Bench.
(Ajay Mohan Goel) Judge August 09, 2022 (bhupender) ::: Downloaded on - 05/09/2022 20:06:45 :::CIS