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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Mizoram - Subsection

Section 42(4) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(4)Closed pipes for conveyance of Spirit from receivers to store room. - The stills, receivers and vats shall be so arranged that the spirit may be conveyed from the receivers to the store room through closed pipes. All pipes and all joints thereof shall be secured and sealed to the satisfaction of the Commissioner.