Section 7(4)(iii) in Finance Act, 1999

[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4)(iii) in Finance Act, 1999

(iii)no deduction shall be allowed under section 80HH or section 80HHA or section 80-I or section 80-IA or section 80-IB or section 80JJA in relation to the profits and gains of the industrial undertakings; and

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Union of India - Subsection

Section 7(4)(iii) in Finance Act, 1999