Section 80(6)(ii) in Finance Act, 1999

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Union of India - Subsection

Section 80(6)(ii) in Finance Act, 1999

(ii)was not, previous to the date of its acquisition by the Indian company, owned or used in Indian territorial waters by a person resident in India; and

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Union of India - Subsection

Section 80(6)(ii) in Finance Act, 1999