Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(7) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(7)The Service Line once laid shall not be transferred, interfered with or shifted from one place to another except with the permission of the Engineer.