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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(1) in The M.P. Factories Rules, 1962

(1)There shall be in or adjoining the creche a suitable latrine and a wash-room for the washing of the children and their clothing. The wash-room shall conform to the following standards :-
(a)The floor and internal walls of the room to a height to 3 feet shall be so laid or furnished as to provide a smooth impervious surface. The room shall be adequately lighted and ventilated, and the floor shall be effectively drained and maintained in a clean and tidy condition;
(b)There shall be at least one basin or similar vessel for every four children accommodated in the creche at any one time together with a supply of water : Provided, if practicable, through taps from a source approved by the health officer. Such source shall be capable of yielding for each child a supply of at least five gallons of water a day;
(c)An adequate supply of clean cloths, soap and clean towels shall be made available for each child while it is in the creche.