Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(1)(a) in The M.P. Factories Rules, 1962

(a)The floor and internal walls of the room to a height to 3 feet shall be so laid or furnished as to provide a smooth impervious surface. The room shall be adequately lighted and ventilated, and the floor shall be effectively drained and maintained in a clean and tidy condition;