Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Chattisgarh - Subsection Section 16(2) in Chhattisgarh Auxiliary Armed Police Force Act, 2011 (2)Every order passed under sub-section (1) shall, as soon as may be after it is passed, be laid before State Legislative Assembly.
