Section 2(1) in Rajasthan Agriculture University, Bikaner (Change of Name) Act, 2009
(1)The name of the Rajasthan Agriculture University, Bikaner incorporated under the Rajasthan Agriculture University, Bikaner Act, 1987 (Act No. 39 of 1987), hereinafter referred to as the principal Act, shall, as from the date of commencement of this Act, be "The Swami Keshwanand Rajasthan Agriculture University, Bikaner".
