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State of Rajasthan - Section

Section 2 in Rajasthan Agriculture University, Bikaner (Change of Name) Act, 2009

2. Change of name of the Rajasthan Agriculture University, Bikaner.

(1)The name of the Rajasthan Agriculture University, Bikaner incorporated under the Rajasthan Agriculture University, Bikaner Act, 1987 (Act No. 39 of 1987), hereinafter referred to as the principal Act, shall, as from the date of commencement of this Act, be "The Swami Keshwanand Rajasthan Agriculture University, Bikaner".
(2)Any reference to the Rajasthan Agriculture University, Bikaner in any law for the time being in force or in any indenture, instrument or other documents shall be read and construed as a reference to that University under its name as altered by this Act.
(3)Nothing in this Act shall affect the continuity of the corporate status of the said University.