Section 6 in Punjab School Education Board rules for payment of ex-gratia grants and other facilities to the family of a Board employee who dies while in service
6. Educational facilities.
- (i) Tuition fee at the rate as admissible in Government institutions all be reimbursed to the unmarried children of the deceased employee upto the degree course (including Professional Courses); provided the children get admission in the said courses on merit and pass the examination held from time to time.(ii)The benefit will be admissible from the date of death of the Board employee concerned to his children who are actually dependent upon their guardian.
