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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(ii) in Punjab School Education Board rules for payment of ex-gratia grants and other facilities to the family of a Board employee who dies while in service

(ii)The benefit will be admissible from the date of death of the Board employee concerned to his children who are actually dependent upon their guardian.