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Union of India - Section

Section 2 in Banking Service Commission (Repeal) Act, 1978.

2. Definitions.-

In this Act, unless the context otherwise, requires.-
(a)"appointed day" means the 19th day of September, 1977;
(b)"Banking Service Commission" means the Banking service Commission established under section 3 of the Banking Service Commission Act, 1975 (42 of 1975).