Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in Banking Service Commission (Repeal) Act, 1978. (b)"Banking Service Commission" means the Banking service Commission established under section 3 of the Banking Service Commission Act, 1975 (42 of 1975).
