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State of Punjab - Section

Section 22 in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

22. Unscheduled interchange pricing.

- The entitlement at the drawal point shall be worked out after considering the Transmission and Distribution losses.The mismatch between the injection and overdrawal for any block of time shall be met from the grid and shall be governed by UI charges (As notified by CERC, from time to time) or applicable tariff for that category, at that point of time, whichever is higher. However, mismatch would be calibrated by loading the T&D losses before working out the UI charges.In the event of under-drawal by the Open Assess customer for any block of time, the same shall be governed by applicable UI charges or applicable tariff for the category, at that point of time, whichever is lower.