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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(III) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(III)At least one day before the commencement of examination, the Chief Superintendent and Coordinator shall ensure proper seating arrangement for the candidates at the centre(s) situated in his/her institution.