Bombay High Court
Mv Golden Pride vs Gac Shipping (India) Pvt. Ltd. And 3 Ors on 13 April, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-913
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 55 OF 2022
In
INTERIM APPLICATION STAMP NO. 7724 OF 2021
Mv Golden Pride ....PETITIONER
V/S
Gac Shipping (india) Pvt. Ltd. And 3 Ors ....RESPONDENT
WITH INTERIM APPLICATION NO. 1676 OF 2022 In Commercial Appeal 55 OF 2022 Mohammed Raees Khan ....PETITIONER V/S Mv Golden Pride And Ors ....RESPONDENT Mr Shyam Kapadia i/b Mr Kunal S Gaikwad for Appellant Mr Bimal Rajasekhar a/w Ms Ridhi Nyati for Respondent No 1 Mr V K Ramabhadran, Senior Advocate a/w Mr Ajai Fernandes, Mr Deepak Motiwalla and Mr Rooshesh Motiwalla i/b Motiwalla and Co for Respondent No 2 CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 13th April, 2023 Page 1/2 ::: Uploaded on - 13/04/2023 ::: Downloaded on - 14/04/2023 15:13:32 ::: P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 13/04/2023 ::: Downloaded on - 14/04/2023 15:13:32 :::