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Bombay High Court

Mohammed Raees Khan vs Mv Golden Pride And Ors on 31 March, 2023

Author: K.R. Shriram

Bench: K.R. Shriram

                                                                            Board Sr.No.:-907

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        COMMERCIAL APPEAL NO. 55 OF 2022
                        In
    INTERIM APPLICATION STAMP NO. 7724 OF 2021

 Mv Golden Pride                                       ....PETITIONER
            V/S
 Gac Shipping (india) Pvt. Ltd. And 3 Ors            ....RESPONDENT

WITH INTERIM APPLICATION NO. 1676 OF 2022 In Commercial Appeal 55 OF 2022 Mohammed Raees Khan ....PETITIONER V/S Mv Golden Pride And Ors ....RESPONDENT Mr Shyam Kapadia i/b Kunal S. Gaikwad for Petitioner Mr Bimal Rajasekhar a/w Ridhi Nyati for Respondent No.1 Mr V.K.Ramabhadran, Sr Adv a/w Mr Rooshesh Motiwalla i/b Motiwalla and Co. for R. No.2 Mentioned.

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 31st March, 2023 Page 1/2 ::: Uploaded on - 31/03/2023 ::: Downloaded on - 01/04/2023 14:11:21 ::: P.C. :

S. O. to 13/04/2023 .
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 31/03/2023 ::: Downloaded on - 01/04/2023 14:11:21 :::