Bombay High Court
Mohammed Raees Khan vs Mv Golden Pride And Ors on 31 March, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-907
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 55 OF 2022
In
INTERIM APPLICATION STAMP NO. 7724 OF 2021
Mv Golden Pride ....PETITIONER
V/S
Gac Shipping (india) Pvt. Ltd. And 3 Ors ....RESPONDENT
WITH INTERIM APPLICATION NO. 1676 OF 2022 In Commercial Appeal 55 OF 2022 Mohammed Raees Khan ....PETITIONER V/S Mv Golden Pride And Ors ....RESPONDENT Mr Shyam Kapadia i/b Kunal S. Gaikwad for Petitioner Mr Bimal Rajasekhar a/w Ridhi Nyati for Respondent No.1 Mr V.K.Ramabhadran, Sr Adv a/w Mr Rooshesh Motiwalla i/b Motiwalla and Co. for R. No.2 Mentioned.
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 31st March, 2023 Page 1/2 ::: Uploaded on - 31/03/2023 ::: Downloaded on - 01/04/2023 14:11:21 ::: P.C. :
S. O. to 13/04/2023 .
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 31/03/2023 ::: Downloaded on - 01/04/2023 14:11:21 :::