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[Cites 0, Cited by 0] [Section 108J(1)] [Section 108J] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108J(1)(iii) in Jammu and Kashmir Panchayati Raj Rules, 1996

(iii)that the candidate has not deposited the security deposit as prescribed under sub-rule (3) of rule 108-H :