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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1)(b) in Telugu Language Development Authority of Andhra Pradesh (Constitution) Rules, 2018

(b)To seek and obtain information relating to implementation of Telugu from any officer of the Government or Legislature or High Court and such officer shall be bound to furnish the information sought by the Authority;