Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(6)] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(6)(iii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(iii)for public buildings and apartments, permission for construction shall not be granted unless ,--