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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(3)(vii) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(vii)verify the supply and maintenance of assets and re-payment of loans in at least ten cases every month and bring his findings to the notice of the Block Development Officer;