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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Manipur - Subsection

Section 31(6) in Manipur International University Act, 2018

(6)The goal of the Office of the General Counsel (OGC) shall be to provide, quality legal services promptly and effectively and to assist in minimizing legal risks and costs efficiently, reliably and professionally while supporting the University's missions including teaching, research, and scholarship.