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[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(3)(iv) in Tamil Nadu Co-operative Societies Rules, 1988

(iv)the President of the Tamil Nadu State Co-operative Bank, [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).];