Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] Union of India - Subsection Section 79(1) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015 (1)An employee shall not misuse the residential accommodation or any other facility or concession granted by the Authority.
