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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(a) in The First Statute under the Assam Agricultural University Act, 1968

(a)He shall be responsible for the organisation and conduct of post-graduate teaching in all constituent colleges of the Assam Agricultural University and for that purpose, shall pass such orders as may be necessary in consultation with the Deans of the Constituent Colleges and Director of Research and Extension Education where such consultation is considered necessary.