Section 50(2)(iv) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

(iv)it shall have an impermeable floor made of smooth, hard material having a suitable fall of 1 in 30 for the drainage of the water;

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