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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Himachal Pradesh - Subsection

Section 61(1)(ii) in The Himachal Pradesh Police Act, 2007

(ii)guide and assist members of the public particularly elders, women, children, the poor and indigent and the physically or mentally challenged individuals who may need help and protection;