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[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(4) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(4)A resume of every discussion with the number of votes for any against such motion or amendment shall be recorded by the Secretary under the instructions of the meeting. A complete and accurate record shall be kept in the Minutes Book to indicate whether a member did not caste vote or voted for or against a proposition on a amendment.If a resolution is based on a certain report, letter or document substance of such report, letter of document shall be incorporated in the Minutes Book.