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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(2)All Vigilance Officers in the rank of Sub-Inspector (already on deputation from Orissa Police) will be eligible for consideration for appointment as Inspector of Police, Vigilance as and when they complete six years of service.