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State of Odisha - Section

Section 6 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

6. Eligibility.

(1)In order to be eligible to be considered for the post of Inspector of Police, Vigilance, a candidate should have held analogous post in Orissa Police on the executive side or should have put in at least six years of continuous service in the rank of Sub-Inspector (Executive) in Orissa Police from the date of appointment with good service record.
(2)All Vigilance Officers in the rank of Sub-Inspector (already on deputation from Orissa Police) will be eligible for consideration for appointment as Inspector of Police, Vigilance as and when they complete six years of service.