Section 113(3)(a) in Tamil Nadu Co-operative Societies Rules, 1988

[Cites 0, Cited by 0] [Section 113(3)] [Section 113] [Entire Act]

State of Tamilnadu - Subsection

Section 113(3)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)where the address of members are available, by,-

(i)giving or tendering it to every such member or, in his absence to some adult member of his family under acknowledgement; or

(ii)sending it by post under certificate of posting to every such member, or