Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 15(b) in The Dadra and Nagar Haveli Excise Regulation, 2012

(b)execute a counterpart agreement in conformity with the tenor of his licence.