Section 15 in The Dadra and Nagar Haveli Excise Regulation, 2012
15. Power to take security and counterpart agreement. - Subject to such conditions as may be prescribed, the authority granting a licence under this Regulation may require the licensee to-
(a)give security for the observance of the terms of his licence; and(b)execute a counterpart agreement in conformity with the tenor of his licence.
