Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Mizoram - Subsection Section 36(3) in Mizoram Liquor (Prohibition and Control) Rules, 2014 (3)The name of the place, the site and the building in which the distillery, the brewery or the bottling plant is to be constructed;
